(1.) LEARNED counsel appearing for the petitioner would submit that the writ petition has become infructuous. The same is recorded. Hence the writ petition is dismissed. Consequently, the connected M.P. is also dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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