LAWS(MAD)-2008-6-117

T BALAGOPALAN Vs. DIRECTOR OF PUBLIC HEALTH

Decided On June 18, 2008
T. BALAGOPALAN Appellant
V/S
DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINES AND OTHERS Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 17.06.2008. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution.