A. SIVAJI Vs. UNION OF INDIA (UOI), REP. BY SECRETARY TO GOVERNMENT, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS DEPARTMENT

Referred Judgements :-

CHINTAMANRAO VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF MADRAS VS. V G ROW:THE UNION OF INDIA AND THE STATE OF TRAVANCORE COCHIN [REFERRED TO]
STATE OF MADHYA PRADESH VS. O C MANDAWAR [REFERRED TO]
JYOTI PERSHAD MAHTAB SINGH SURENDAR DEV GAUR VS. ADMINISTRATOR FOR THE UNION TERRITORY OF DELHI [REFERRED TO]
O K GHOSH VS. E X JOSEPH [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
FATEHCHAND HIMMATLAL MAHADEO VS. STATE OF MAHARASHTRA [REFERRED TO]
PRAKASH AMICHAND SHAH VS. STATE OF GUJARAT [REFERRED TO]
SANT LAL BHARTI VS. STATE OF PUNJAB [REFERRED TO]
WORKMEN OF MEENAKSHI MILLS LIMITED RAJASTHAN TRADE UNION KENDRA RAJASTHAN TRADE UNION KENDRA WORKMEN OF BUCKINGHAM AND CARNATIC MILLS HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED WORKMEN OF HINDUSTAN STEEL WORKS CONST LIMITED WORKMEN OF HINDUSTAN STEEL VS. MEENAKSHI MILLS LTD [REFERRED TO]
STATE OF TAMIL NADU VS. ANANTHI AMMAL [REFERRED TO]
PAPNASAM LABOUR UNION VS. MADURA COATS LIMITED [REFERRED TO]