LAWS(MAD)-2008-2-370

A RAMANATHAN CHETTHIAR Vs. R RANGANAYAKI

Decided On February 29, 2008
A. RAMANATHAN CHETTHIAR Appellant
V/S
R. RANGANAYAKI Respondents

JUDGEMENT

(1.) THIS appeal has been filed against the judgment and decree dated 15.12.1992 in O.S.No.50 of 1989 on the file of the Subordinate Judge, Devakottai, PMT District.

(2.) THE parties, for convenience sake, are referred to hereunder according to their litigative status before the trial Court.

(3.) THE trial Court framed the relevant issues.