LAWS(MAD)-2008-6-292

K PANCHATCHARAM Vs. CHIEF EDUCATIONAL OFFICER

Decided On June 10, 2008
K. PANCHATCHARAM Appellant
V/S
CHIEF EDUCATIONAL OFFICER, PASUMPON MUTHURAMALINGA THEVAR DISTRICT, SIVAGANGAI Respondents

JUDGEMENT

(1.) HEARD the arguments of Mr.S. Subbiah, learned counsel appearing for the appellant, Mr. P. Pandithurai, learned counsel for the petitioner, Mr.S. Rajasekar, learned Government Advocate representing the official respondent and Mr. Govindarajan, learned counsel for the respondents 2 and 3 and perused the records.

(2.) THE writ petition was admitted on 07.3.1996 and an order of status quo was granted by this Court.

(3.) THE School Management also filed another writ appeal being W.A. No. 2612 of 1999 against the said order dated 18.8.1999. Subsequently, the said writ appeal was dismissed as withdrawn vide order dated 29.4.2003.