(1.) THE present writ petition has been filed by the Select Committee which had selected the panel for promotion to the cadre of I.P.S. and by the Director General of Police, Chennai against the order passed by the Central Administrative Tribunal in O.A.No.816 of 2003 dated 6.4.2004.
(2.) SUCH Original Application was filed by the present Respondent No.1 with a prayer to consider the representation of such applicant dated 28.4.2003 to constitute a Review Select Committee Meeting in order to eliminate the names of M/s. T. Mariappan, R.Ramasamy, V. Somu, S. Thanikodi and A. Prabhakaran, from the select list contained in No.I-14013/8/95-IPS.I dated 3.4.1995, 3.11.1995 and 19.5.1997 and to include the name of the applicant in the Select List for 1994 with the year of allotment as 1991.
(3.) THE contention of the applicant was to the effect that since ultimately he was found to be senior to other persons, who have been promoted earlier, his application for holding a Review DPC should have been considered favourably by the Government. Such submission of the applicant found acceptance by the Tribunal which under the impugned order has directed for holding a review DPC.