P ESWARAMOORTHY Vs. R J B LEORAJ

Referred Judgements :-

YOGENDRA PRASAD V. ADDITIONAL REGISTRAR,CO-OPERATIVE SOCIETIES [REFERRED TO]
DECCAN MERCHANTS CO OPERATIVE BANK LIMITED VS. DALICHAND JUGRAJ JAIN [REFERRED TO]
CO OPERATIVE CENTRAL BANK LIMITED VS. ADDITIONAL INDUSTRIAL TRIBUNAL ANDHRA PRADESH [REFERRED TO]
GUJARAT STATE CO OPERATIVE LAND DEVELOPMENT BANK LIMITED VS. P R MANKAD [REFERRED TO]
U P COOPERATIVE CANE UNION FEDERATION LIMITED VS. LILADHAR [REFERRED TO]
ALLAHABAD DISTRICT COOPERATIVE LIMITED VS. HANUMAN DUTT TEWARI [REFERRED TO]
SAGARMAL VS. DISTT SAHKARI KENDRIYA BANK LTD [REFERRED TO]
R C TIWARI VS. M P STATE COOPERATIVE MARKETING FEDERATION LIMITED [REFERRED TO]
SHAHABAD COOPERATIVE SUGAR MILLS LTD VS. SPECIAL SECRETARY TO GOVT OF HARYANA CORP [REFERRED TO]
DHARAPPA VS. BIJAPUR CO OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD [REFERRED TO]
MADHAVA RAO VS. D V K SURYA RAO MEMBER OF THE PITHAPURAM CO OPERATIVE [REFERRED TO]
K RADHAKRISHNAN VS. ADDITIONAL REGISTRAR MARKETING PLANNING AND DEVELOPMENT OFFICE OF THE REGISTRAR OF CO OPERATIVE SOCIETIES KILPAUK MADRAS 10 [REFERRED TO]
MANAGEMENT OF MADRAS ATOMIC POWER PROJECT EMPLOYEES CONSUMER CO-OPERATIVE STORES LIMITED VS. DEPUTY COMMISSIONER OF LABOUR [REFERRED TO]
SOUTH ARCOT CO-OPERATIVE MOTOR TRANSPORT SOCIETY LTD VS. SYED BATCHA [REFERRED TO]