KITCHAN BUHARI Vs. STATE

JUDGEMENT

(1.) BOTH the appeals' arise from the judgments of conviction and sentence in Sessions Case Nos. 725 and 726 of 2001 respectively on the file of Additional Sessions Judge Fast Track: Court No.1, Tirunelveli.

(2.) IN Sessions Case No. 75 of 2001 on the file of the Additional Sessions Judge, Fast Track Court No.1, Tirunelveli, there were totally 13 accused put on trial on the following charges:

(3.) IN Sessions Case No. 726 of 2001 on the file of the Additional Sessions Judge, Fast Track: Court No. I, Tirunelveli, there were totally 13 accused put on trial on the following charges: