LAWS(MAD)-2008-12-250

PAUNAMMAL Vs. UNION TERRITORY OF PONDICHERRY

Decided On December 05, 2008
PAUNAMMAL Appellant
V/S
UNION TERRITORY OF PONDICHERRY Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on earlier occasions, i.e., on 28.11.2008 and 4.12.2008. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.