(1.) BY consent of both sides, the writ petition itself was taken up for final disposal.
(2.) PRAYER in the writ petition is to quash the order dated 20.8.2005, passed by the first respondent herein.
(3.) HEARD the learned counsel for the petitioner as well as the learned Additional Government Pleader.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN