(1.) THIS second appeal is by the plaintiff in the suit as against the concurrent findings of both the Courts below.
(2.) THE parties are referred to hereunder according to their litigative status before the trial Court.
(3.) THE trial Court framed the relevant issues.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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