LAWS(MAD)-2008-6-214

MOHAMED SHERIFF Vs. COMMERCIAL TAX OFFICER

Decided On June 27, 2008
MOHAMED SHERIFF Appellant
V/S
COMMERCIAL TAX OFFICER-II, SIVAKASI Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 26.06.2008. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.