LAWS(MAD)-2008-6-558

R VIJAYA Vs. P GANESHWARI

Decided On June 27, 2008
R. VIJAYA Appellant
V/S
P. GANESHWARI Respondents

JUDGEMENT

(1.) THIS civil revision petition is directed against the order dated 23.11.2007 in I.A.No.112 of 2007 in El.O.P.No.10 of 2007, on the file of the learned Principal District Judge, Ramanathapuram.

(2.) THE factual matrix necessary for the disposal of the above revision are as under:

(3.) I have considered the submission of the learned counsel and I have also gone through the materials available on record.