SCM CREATIONS Vs. ASSISTANT COMMISSIONER OF INCOME TAX

Referred Judgements :-

COMMISSIONER OF THE INCOME TAX III VS. S K G ENGINEERING PVT LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. AMOD STAMPING [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. LUCKY LABORATORIES LTD [REFERRED TO]
J P TOBACCO PRODUCTS PRVATE LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MITTAL APPLIANCES [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. PRAKASH CHANDRA BASANT KUMAR [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. NIMA SPECIFIC FAMILY TRUST [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. V CHINNAPANDI [REFERRED TO]
DEPUTY COMMISSIONER OF INCOME TAX VS. CHOLA TEXTILES PVT LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CHOKSHI CONTACTS PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ROCHI RAM AND SONS [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. S.B. OIL INDUSTRIES (P) LTD. [REFERRED TO]
JOINT COMMISSIONER OF INCOME TAX VS. MANDIDEEP ENG. & PKG. IND. (P) LTD. [REFERRED TO]