R MADHAVAN Vs. DHARMANDRA PRATAP YADAV

JUDGEMENT

(1.) HEARD the submissions made by Mr. K. Premkumar, learned counsel for the petitioner.

(2.) THIS contempt petition has been filed for proceeding against the respondents for contempt on the ground that they have not complied with the direction issued by this court by its order dated 09.04.2008 made in W.P.No.8637 of 2008. The relevant portion of the order incorporating the direction is reproduced here under.