LAWS(MAD)-2008-6-389

G GANESAN Vs. JOINT COMMISSIONER OF POLICE

Decided On June 24, 2008
G.GANESAN Appellant
V/S
JOINT COMMISSIONER OF POLICE LAW AND ORDER Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 23.06.2008. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.