LAWS(MAD)-2008-6-230

M GOPINATHAN Vs. DIRECTOR GENERAL OF POLICE

Decided On June 27, 2008
M. GOPINATHAN Appellant
V/S
The Director General of Police, `Admirality House', Anna Salai, Madras And Another Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on an earlier occasion, i.e., on 26.06.2008. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.