(1.) THE unsuccessful writ petitioner has preferred the above appeal against the order of the learned single Judge dated 26.2.2004 made in W.P.No.2895 of 2004.
(2.) THE facts which paved way for filing of the above appeal, in a nutshell, are as under.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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