K SUMATHI Vs. COMMISSIONER HINDU RELIGIOUS CHARITABLE

JUDGEMENT

(1.) THIS writ petition has been filed to direct the first respondent to consider and pass orders in the recommendations of the second respondent proceedings in Na.Ka.No.3345/07/A1 dated 09.09.2007.

(2.) HEARD Mr. S. Kadarkarai, learned counsel appearing for the petitioner and also, Mr. D. Sasikumar, learned Government Advocate who took notice on behalf of the respondents.

(3.) HEARD the learned Government Advocate.