CHELLAN ALIAS VELAYUTHAM Vs. SASIDHARAN

JUDGEMENT

(1.) THESE second appeals have been preferred against the concurrent judgments passed in original suit Nos.293 of 1983, 272 of 1986, 477 of 1991 and 328 of 1997, by the Principal District Munsif Court, Kuzhithurai and in appeal suit Nos.52 of 1992, 31 of 1992, 67 of 1992 and 47 of 2003 by the Sub Court, Kuzhithurai.

(2.) SECOND Appeal No.1247 of 1994

(3.) SECOND Appeal No.1248 of 1994: