LAWS(MAD)-1997-11-20

PAPANASAM LABOUR WELFARE ASSOCIATION HIGHER SECONDARY SCHOOL VIKRAMASINGAPURAM Vs. CHIEF EDUCATIONAL OFFICER TIRUNELVELI

Decided On November 24, 1997
MANAGEMENT OF PAPANASAM LABOUR WELFARE ASSOCIATION HIGHER SECONDARY SCHOOL, VIKRAMASINGAPURAM Appellant
V/S
CHIEF EDUCATIONAL OFFICER, TIRUNELVELI Respondents

JUDGEMENT

(1.) PETITIONER seeks the issuance of a writ of certiorari or any other appropriate writ, order or direction in the nature of a writ, calling for the records relating to the proceedings of the 1st respondent in na. Ka. No. 126746 W 12 of 96 dated 12. 8. 1997 and the consequential proceedings of the third respondent in Na. Ka. No. 11867/47/96 dated 14. 8. 1997, and quash the same, and pass such further or other orders as this Court may deem fit and proper.

(2.) THIS writ petition has been filed by the Management of papanasam Labour Welfare Association Higher Secondary School, and the affidavit has been sworn to by Secretary of the School Committee.

(3.) IN the counter affidavit various instances have been mentioned and they have been answered in the reply affidavit.