(1.) AT the instance of the Department, the Tribunal referred the following question, for the opinion of this court, under section 256(1) of the Income-tax Act, 1961, hereinafter referred to as the "Act" :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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