(1.) LEGAL heirs of the landlord in R. C. O. P. No. 17 of 1982, on the file of Rent Controller (District Munsif), Kumbakonam, are the revision petitioners.
(2.) EVICTION order was obtained through Rent Control Court and E. P. No. 142 of 1986 was filed for taking possession.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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