DHARMALINGA ODAYAR Vs. SUNDARARAJAN (ALIAS) SUBRAMANIAN AND ORS.

Referred Judgements :-

INSTITUTE OF PATENT AGENTS V/S. LOCKWOOD [REFERRED TO]
MINISTER OF HEALTH V/S. THE KING [REFERRED TO]
K.S.E. BOARD V/S. INDIAN ALUMINIUM CO. [REFERRED TO]
P. THIRUMOORTHY V/S. STATE [REFERRED TO]
B.B. & D. MFG. CO. V/S. E.S.I. CORP. [REFERRED TO]
STATE OF KERALA VS. K M CHARIA ABDULLA AND CO [REFERRED TO]
SALES TAX OFFICER PONKUNNAM VS. K I ABRAHAM [REFERRED TO]
BHARAT BARREL AND DRUM MFG CO LIMITED VS. EMPLOYEES STATE INSURANCE CORPO RATION [REFERRED TO]
HUKAM CHAND PRITHV I CHAND VS. UNION OF INDIA [REFERRED TO]
KERALA STATE ELECTRICITY BOARD THE STATE OF KERALA KERALA STATE ELECTRICITY BOARD THE STATE OF KERALA KERALA STATE ELECTRICITY BOARD THE STATE OF KERALA KERALA STATE ELECTRICITY BOARD KERALA STATE ELECTRICITY BOARD KERALA STATE ELECTRICITY BOARD KERALA S VS. INDIAN ALUMINIUM CO LTD [REFERRED TO]
REGIONAL TRANSPORT OFFICER CHITTOOR VS. ASSOCIATED TRANSPORT MADRAS PRIVATE LIMITED [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE VS. RAMAKRISHNAN KULWANT RAI [REFERRED TO]
J A KAREEM SAIT VS. DEPUTY COMMERCIAL TAX OFFICER METTUPALAYAM [REFERRED TO]
P THIRUMURTHI CHETTIAR VS. STATE OF MADRAS [REFERRED TO]
R VEERAPPAN VS. SHANMUGAVELU [REFERRED TO]
KALYANASUNDARAM UDAYAR VS. PAZHANIAYYA UDAYAR [REFERRED TO]
AMMAYAPPAN VS. ADDITIONAL COLLECTOR IN CHARGE AND COLLECTOR TIRUCHIRAPALLI [REFERRED TO]
JUGSALAI ELECTRIC SUPPLY CO VS. STATE OF BIHAR [REFERRED TO]
THANGAVELU NAICKER VS. MUTHUKUMARA CHETTIAR AND ANR. [REFERRED TO]
GANESAN VS. K. MADURAI ACHARI AND ANR. [REFERRED TO]