(1.) MR. Janarthana Raja undertakes to file vakalath on behalf of the respondent.
(2.) THE Appellate Tribunal under section 256(1) of the Income-tax Act, 1961 (hereinafter referred to as "the Act"), has referred the following question of law for our opinion for the assessment year 1979-80 :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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