R GANDHI Vs. UNION OF INDIA

Referred Judgements :-

ATTORNEY GENERAL FOR ONTRARIO V RECIPROCAL INSURERES [REFERRED TO]
ATTORNEY GENERAL FOR ONTRARIO V RECIPROCAL INSURERES [REFERRED TO]
BURMA SHELL OIL STORAGE DISTRIBUTING COMPANY INDIA LTD. V. THE BELGAUM BOROUGH MUNICIPALITY [REFERRED TO]
ALBERTA V. ATTORNEY GENERAL FOR CANADA [REFERRED TO]
P.J. IRANI V. STATE OF MADRAS [REFERRED TO]
EDWARD MILLS CO.,V. STATE OF AJMER [REFERRED TO]
BHAGATRAM RAJEEV KUMAR V. COMMISSIONER OF SALES TAX MADHYA PRADESH [REFERRED TO]
NATIONAL SEWING THREAD CO LIMITED CHIDAMBARAM THE REGISTRAR OF TRADE MARKS VS. JAMES CHADWICK AND BROS LIMITED:JAMES CHADWICK AND BROS LIMITED [REFERRED TO]
K C GAJAPATI NARAYAN DEO VS. STATE OF ORISSA [REFERRED TO]
PANNALAL BINJRAJ VS. UNION OF INDIA [REFERRED TO]
CENTRAL INDIA SPINNING AND WEAVING AND MANUFACTURING CO LIMITED EMPRESS MILLS NAGPUR VS. MUNICIPAL COMMITTEE WARDHA [REFERRED TO]
ATIABARI TEA CO LIMITED KHAYERBARI TEA CO LIMITED H P BARUA HASIMARA TEA COMPANY LIMITED MOABUND TEA COMPANY LIMITED VS. STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM [REFERRED TO]
DIAMOND SUGAR MILLS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
PRAMATHA NATH TALUKDAR SURENDRA MOHAN BASU VS. SAROJ RANJAN SARKAR [REFERRED TO]
AUTOMOBILE TRANSPORT RAJASTHAN LIMITED VS. STATE OF RAJASTHAN [REFERRED TO]
KHYERBARI TEA CO LIMITED KHYERBARI TEA CO LIMITED VS. STATE OF ASSAM:DESSAI AND PARBUTTIA TEA CO LTD [REFERRED TO]
STATE OF MADRAS VS. N K NATARAJA MUDALIAR [REFERRED TO]
G K KRISHNAN A SUBRAMANYAM SIVA TOURISTS VS. STATE OF TAMIL NADU:GOVERNMENT OF TAMIL NADU:STATE OF TAMIL NADU [REFERRED TO]
SYED AHMED AGA VS. STATE OF MYSORE [REFERRED TO]
R S JOSHI SALES TAX OFFICER GUJARAT J S JOSHI SALES TAX OFFICER GUJARAT VS. AJIT MILLS LTD:IDAR TALUKA SAHAKARI [REFERRED TO]
M KARUNANIDHI VS. UNION OF INDIA [REFERRED TO]
STATE OF KARNATAKA VS. HANSA CORPORATION [REFERRED TO]
HOECHST PHARMACEUTICALS LIMITED JUMNA FLOUR AND OIL MILLS PHARMA ASSOCIATES VS. STATE OF BIHAR [REFERRED TO]
SHASHIKANT LAXMAN KALE VS. UNION OF INDIA [REFERRED TO]
SUBODHYYA CHIT FUND PRIVATE LIMITED VS. DIRECTOR OF CHITS MADRAS [REFERRED TO]
SHAKTIKUMAR M SANCHETI VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF BIHAR VS. BIHAR CHAMBER OF COMMERCE [REFERRED TO]
INDERMANI VS. MATHESHWARI PRASAD [REFERRED TO]
S K MISRA VS. STATE [REFERRED TO]
ANDHRA PRADESH STEEL WOOL INDUSTRIES CO OPERATIVE SOCIETY LIMITED VS. LABOUR COURT HYDERABAD [REFERRED TO]
SAURENDRA MOHAN BASU VS. SAROJ RANJAN SARKAR [REFERRED TO]
MAYAVARAM FINANCIAL CORPORATION LIMITED MAYILADULURAI BY ITS MANAGING DIRECTOR R KALYANASUNDARAM VS. REGISTRAR OF CHITS PONDICHERRY [REFERRED TO]
HANUMAN DALL AND GENERAL MILLS HISSAR VS. STATE OF HARYANA [REFERRED TO]
BIHAR CHAMBER OF COMMERCE VS. STATE [REFERRED TO]
INDIA ELECTRIC WORKS LTD VS. REGISTRAR OF TRADE MARKS [REFERRED TO]