LAWS(MAD)-1987-12-24

JAYARAMU AMMAL Vs. AGRICULTURAL INCOME TAX OFFICER

Decided On December 18, 1987
JAYARAMU AMMAL Appellant
V/S
AGRICULTURAL INCOME-TAX OFFICER Respondents

JUDGEMENT

(1.) MR. R. Lokapriya, Government Advocate (Taxes), takes notice for the respondent.

(2.) THE prayer in the writ petition runs as follows :