LAWS(MAD)-1987-6-10

STELLA JAYARAJ Vs. PRIVATE COLLEGE APPELLATE TRIBUNAL MADRAS

Decided On June 25, 1987
STELLA JAYARAJ Appellant
V/S
PRIVATE COLLEGE, APPELLATE TRIBUNAL Respondents

JUDGEMENT

(1.) THE petitioner was in the employ as a Professor of Education of Annammal Training College for Women, Tuticorin, hereinafter referred to as 'the College' of which the third respondent was the Secretary and Correspondent. THE allegation put against the petitioner was that at the staff meeting held on 5.2.1977, she orally resigned her job making it effective from 31.3.1977. On 5.3.1977, the third respondent wrote to the petitioner as follows:

(2.) THE petitioner preferred a further appeal to the first respondent under Sec.21 of the Act and that appeal was disposed of by the first respondent on 3.10.1980. THE first respondent dismissed the appeal of the petitioner. THE order of the second respondent dated 29.2.1980 and the judgment of the first respondent dated 3.10.1980 are being put in issue in this writ petition.