(1.) THESE matters are covered by the decision in Addl. CIT vs. Bimetal Bearings Ltd. 1978 CTR (Mad) 50 : (1977) 110 ITR 131 (Mad), against the Revenue. Hence, these petitions are rejected with costs. Counsel's fee Rs. 250 one set.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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