(1.) THIS is a reference to this Court by the District Munsif of Namakkal purporting to be under the proviso to S. 113 of the Civil Procedure Code, and the questions as regards which the decision of this Court is sought are three :
(2.) WHETHER the suit is barred by limitation?
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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