STATE OF TAMIL NADU Vs. S REVWATHY

Referred Judgements :-

SARAT KUMAR DASH AND ORS V. BISWAJIT PATNAIK AND ORS [REFERRED TO]
H.V.PARDASANI V. U*NION OF INDIA [REFERRED TO]
STATE OF MYSORE VS. SYED MAHMOOD [REFERRED TO]
JANKI PRASAD PARIMOO VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
UNION OF INDIA VS. H R PATANKAR [REFERRED TO]
STATE OF BIHAR VS. KRIPALU SHANKAR [REFERRED TO]
STATE BANK OF INDIA VS. MOHAMMAD MYNUDDIN [REFERRED TO]
KAMESHWAR PRASAD VS. STATE OF BIHAR [REFERRED TO]
RAJBIR SINGH HFS II VS. STATE OF HARYANA [REFERRED TO]
UNION OF INDIA VS. S S UPPALAND ANOTHER [REFERRED TO]
K KUPPUSAMY VS. STATE OF TAMIL NADU [REFERRED TO]
P SADAGOPAN VS. FOOD CORPORATION OF INDIA ZONAL OFFICER SOUTH ZONE [REFERRED TO]
NIRANJAN PRASAD SINHA VS. UNION OF INDIA [REFERRED TO]
SUSHMA MUTREJA VS. UNION OF INDIA [REFERRED TO]
STATE OF ORISSA VS. PRASANA KUMAR SAHOO [REFERRED TO]
M V THIMMAIAH VS. UNION PUBLIC SERVICE COMMISSION [REFERRED TO]
SETHI AUTO SERVICE STATION VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
AJAYA KUMAR DAS VS. STATE OF ORISSA [REFERRED TO]
SHANTI SPORTS CLUB VS. UNION OF INDIA [REFERRED TO]
JASBIR SINGH CHHABRA VS. STATE OF PUNJAB [REFERRED TO]
COLLECTOR D D SHARMA VS. UNION OF INDIA [REFERRED TO]
D JAGANNATHAN VS. S SATTANATHAN [REFERRED TO]
UNION OF INDIA VS. ASHOK KUMAR AGGARWAL [REFERRED TO]
K. LAKSHMA AND OTHERS VS. ANDHRA PRADESH STATE ELECTRICITY BOARD AND OTHERS [REFERRED TO]