P. MURUGAN Vs. THE REGISTRAR, DEBTS RECOVERY APPELLATE TRIBUNAL, 55, WELLINGTON ESTATE, ETHIRAJ SALAI, IV FLOOR, CHENNAI 600 105

Referred Judgements :-

SUSSEX PEERAGE [REFERRED TO]
WAUGH V. MID-DLETON [REFERRED TO]
BRADLAUGH V. CLARKE [REFERRED TO]
CALEDONIAN RY,V. NORTH BRITISH RY [REFERRED TO]
LIDDY V. KENNEDY [REFERRED TO]
NAIRIN V. UNIVERSITY OF ST. ANDREWS [REFERRED TO]
ATTORNEY GENERAL V. BASTOW [REFERRED TO]
ATTORNEY GENERAL V. PRINCE ERNEST AUGUSTUS OF HANOVER [REFERRED TO]
ATTORNEY-GENERAL V. HRH PRINCE ERNEST AUGUSTUS OF HANOVER [REFERRED TO]
DUPORT STEELS LTD. V. SIRS [REFERRED TO]
M/S. OSWAL AGRO MILLS LTD.,V. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
PASHUPATI NATH SINGH V. STATE [REFERRED TO]
POPPATLAL SHALL V. STATE OF MADRAS [REFERRED TO]
UNION OF INDIA V. DEOKI NANDAN AGGARWAL [REFERRED TO]
ASHIQ HASAN KHAN V. SUB-DIVISIONAL OFFICER,SADAR,MONGHYR [REFERRED TO]
CIT V. BADHRAJA AND COMPANY [REFERRED TO]
D.V. LAKSHMANA RAO V. STATE OF KARNATAKA [REFERRED TO]
GOVINDANAIK G. KALAGHATIGI V. WEST PATENT PRESS COMPANY LIMITED [REFERRED TO]
GUJARAT URJA VIKAS NIGAM LTD. V. ESSAR POWER LTD. [REFERRED TO]
HANOEKAR HOUSE,SWATONTAPETH,VASCO-DE-GAMA,GOA [REFERRED TO]
INDIAN DENTAL ASSOCIATION,KERALA V. UNION OF INDIA [REFERRED TO]
INSTITUTE OF C.A. OF INDIA V. AJIT KUMAR IDDYA [REFERRED TO]
NAMAMAL V. RADHEY SHYAM [REFERRED TO]
R. RAMA SUBBARAYALU REDDIAR V. RENGAMMAL [REFERRED TO]
R. V. NATIONAL ASYLUM SUPPORT SERVICES [REFERRED TO]
SRI JEYARAM EDUCATIONAL TRUST,V. A.G. SYED MOHIDEEN [REFERRED TO]
STATE OF HARYANA V. SURESH [REFERRED TO]
U.P. STATE ROAD TRANSPORT CORPORATION V. STATE TRANSPORT APPELLATE TRIBUNAL,U.P.,LUCKNOW [REFERRED TO]
VASANT TATOBA HARGUDE V. DIKKAYA MUTTAYA PUJARI [REFERRED TO]
VISITOR AMU V. K.S. MISRA [REFERRED TO]
ADAMJI LOOKMANJI & CO. V. STATE OF MAHARASHTRA [REFERRED TO]
SAHAKARI SAKHAR KARKHANA LTD.,V. COLLECTOR OF CENTRAL EXCISE [REFERRED TO]
RAO SHIV BAHADUR SINGH VS. STATE OF VINDHYA PRADESH [REFERRED TO]
RANANJAYA SINGH VS. BAIJNATH SINGH [REFERRED TO]
KANAI LAL SUR VS. PARAMNIDHI SADHUKHAN [REFERRED TO]
M PENTIAH VS. MUDDALA VEERAMALLAPPA [REFERRED TO]
STATE OF UTTAR PRADESH VS. VIJAY ANAND MAHARAJ [REFERRED TO]
STATE OF WEST BENGAL PLAINTIFF THE ADVOCATES GENERAL FOR THE STATES OF MADHYA PRADESH THE ADVOCATES GENERAL FOR THE STATES OF PUNJAB THE ADVOCATES GENERAL FOR THE STATES OF ASSAM THE ADVOCATES GENERAL FOR THE STATES OF ORISSA THE ADVOCATES GENERAL FOR T VS. UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFENDANT:UNION OF INDIA DEFE [REFERRED TO]
STATE OF MAHARASHTRA VS. MISHRIJAL TARACHAND LODHA [REFERRED TO]
PATEL CHUNIBHAI DAJIBHA VS. NARAYANRAO KHANDERAO JAMBEKAR ANOTHER [REFERRED TO]
MARTIN BUM LIMITED VS. CORPORATION OF CALCUTTA [REFERRED TO]
SHYAM KISHORI DEVI VS. PATNA MUNICIPAL CORPORATION [REFERRED TO]
G NARAYANASWAMI VS. G PANNERSELVAM [REFERRED TO]
COMMISSIONER OF SALES TAX U P VS. MANGAL SEN SHYAM LAL BHAGWAN INDUSTRIES [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. T V SUNDRAM IYENGAR PRIVATE LIMITED [REFERRED TO]
D R VENKATACHALAM VS. DEPUTY TRANSPORT COMMISSIONER [REFERRED TO]
UNION OF INDIA VS. SANKALGHAND HIMATLAL SHETH [REFERRED TO]
PUNJAB BEVERAGES PVT LIMITED CHANDIGARH MANAGEMENT OF HINDUSTAN COPPER LIMITED VS. SURESH CHAND:N K SAXENA [REFERRED TO]
GUJARAT STATE FINANCIAL CORPORATION VS. NATSON MANUFACTURING CO PRIVATE LIMITED [REFERRED TO]
KM SONIA BHATIA VS. STATE OF UTTAR PRADESH [REFERRED TO]
PHILIPS INDIA LIMITED STATE BANK OF INDIA VS. LABOUR COURT MADRAS:CENTRAL GOVERNMENT LABOUR COURT [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
BALAGANESAN METALS VS. M N SHANMUGHAM CHETTY [REFERRED TO]
UTKAL CONTRACTORS AND JOINERY PRIVATE LIMITED ORISSA MINOR OILS VS. STATE OF ORISSA [REFERRED TO]
NYADAR SINGH M J NINAMA VS. UNION OF INDIA [REFERRED TO]
NELSON MOTIS VS. UNION OF INDIA [REFERRED TO]
INDIAN MEDICAL ASSOCIATION VS. V P SHANTHA [REFERRED TO]
PANNALAL BANSILAL PITTI VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF BIHAR VS. BIHAR DISTILLERY LIMITED [REFERRED TO]
SULTANA BEGUM VS. PREM CHAND JAIN [REFERRED TO]
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA VS. PRICE WATERHOUSE [REFERRED TO]
SOUTH CENTRAL RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY EMPLOYEES UNION SECUNDERABAD VS. REGISTRAR OF COOPERATIVE SOCIETIES [REFERRED TO]
DADI JAGANNADHAM VS. JAMMULU RAMULU [REFERRED TO]
NASIRUDDIN VS. SITA RAM AGARWAL [REFERRED TO]
STATE OF JHARKHAND VS. GOVIND SINGH [REFERRED TO]
VEMAREDDY KUMARASWAMY REDDY VS. STATE OF A P [REFERRED TO]
A N ROY COMMISSIONER OF POLICE VS. SURESH SHARMA SINGH [REFERRED TO]
ANSAL PROPERTIES AND INDUSTRIES LTD VS. STATE OF HARYANA [REFERRED TO]
CENTRAL BANK OF INDIA VS. STATE OF KERALA [REFERRED TO]
PHOOL PATTI VS. RAM SINGH [REFERRED TO]
SHAHABUDDIN VS. STATE OF BIHAR [REFERRED TO]
SATHEEDEVI VS. PRASANNA [REFERRED TO]
UNITED BANK OF INDIA VS. SATYAWATI TONDON [REFERRED TO]
DELHI AIRTECH SERVICES PVT LTD VS. STATE OF U P [REFERRED TO]
RAM RATTAN VS. PARMA NAND [REFERRED TO]
ROHITASH KUMAR VS. OM PRAKASH SHARMA [REFERRED TO]
TARA CHAND VS. GRAM PANCHAYAT JHUPA KHURD [REFERRED TO]
V.L.S. FINANCE LTD VS. UNION OF INDIA [REFERRED TO]
JAGDISH SINGH VS. HEERALAL [REFERRED TO]
HARDEEP SINGH VS. STATE OF PUNJAB [REFERRED TO]
A.L.SHAH VS. THE AUTHORISED OFFICER PONDICHERRY BRANCH [REFERRED TO]