(1.) Civil Revision Petition is filed against the fair and decretal order dated 31.01.2017 made in I.A.No.63 of 2006 in O.S.No.804 of 2016 on the file of the XIX Additional City Civil Court, Chennai.
(2.) The case of the petitioner is as follows:
(3.) The case of the respondents is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN