BHUVANESHWARI Vs. SIVAKUMAR

JUDGEMENT

(1.) Sa.No.890 of 2016 is arising out of suit in O.S.No.5370 of 2010 filed by the appellant on the file XIII Assistant Judge, City Civil Court, Chennai. SA.No.355 of 2017 is arising out of suit in O.S.No.897 of 2011 filed by the appellant on the file of City Civil Court, Chennai.

(2.) Both suits filed by the appellant / plaintiff came to be dismissed vide judgment dated 24.03.2014; so also the Appeal Suits in A.S.Nos.366 and 367 of 2014 filed by the appellant / plaintiff on the file of the learned III Additional City Civil Judge, Chennai, by a common judgment dated 04.02.2015. Therefore, both the appeals are taken up together and disposed of by this Court by the following common Judgment.

(3.) Sa.No.890 of 2016 :-