REGENT COMPUTRONICS PVT. LTD.

Arulmighu Sadayappasamy Temple, Rep. By Its Hereditary Trustee, Sadayappa Gounder, Thandampalayam, Kollankoil Village, Erode Taluk Appellant

V/S

State Of Tamil Nadu, Rep. By The District Collector, Erode Respondents

Referred Judgements :-

GURDWARA SAHIB V. GRAM PANCHAYAT VILLAGE SIRTHALA [REFERRED TO]
R. RIYAZ AHMED V. J.G. GLASS INDUSTRIES PVT. LTD. [REFERRED TO]
SARANGADEVA PERIYA MATAM V. RAMASWAMI GOUNDAR (DEAD) BY LEGAL REPRESENTATIVES [REFERRED TO]

JUDGEMENT

(1.) A brief thumbnail sketch of facts, interalia giving the trajectory which the litigation has taken in reaching this Court, is necessary for better appreciation of the judgment. Therefore, I give that under the caption "Factual Matrix".

(2.) Factual Matrix :

(3.) Discussion :

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ARULMIGHU SADAYAPPASAMY TEMPLE, REP. BY ITS HEREDITARY TRUSTEE, SADAYAPPA GOUNDER, THANDAMPALAYAM, KOLLANKOIL VILLAGE, ERODE TALUK Vs. STATE OF TAMIL NADU, REP. BY THE DISTRICT COLLECTOR, ERODE

Referred Judgements :-

JUDGEMENT

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