(1.) This appeal suit is directed against the judgment and decree passed by the Additional District Judge, Tuticorin dated 30.06.2009 in O.S.No.4 of 2005.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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