C T KASIRAJAN Vs. JOINT DIRECTOR KALLAR RECLAMATION

Referred Judgements :-

DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. KUSHAL BHAN [REFERRED TO]
R P KAPUR VS. UNION OF INDIA [REFERRED TO]
BALVANTRAI RATILAL PATEL VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MADHYA PRADESH VS. SHARDUL SINGH [REFERRED TO]
RAGHUBIR SINGH SIMRANJIT SINGH MANN VS. STATE OF BIHAR [REFERRED TO]
O P GUPTA VS. UNION OF INDIA [REFERRED TO]
KUSHESHWAR DUBEY VS. BHARAT COKING COAL LIMITED [REFERRED TO]
P V SRINIVASA SASTRY VS. COMPTROLLER AND AUDITOR GENERAL [REFERRED TO]
U P RAJYA KRISHI UTPADAN MANDI PARISHAD DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD VS. SANJIV RAJAN:NARENDRA KUMAR MALIK [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. B C THAKUR [REFERRED TO]
STATE OF ORISSA VS. BIMAL KUMAR MOHANTY [REFERRED TO]
SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT VS. L SRINIVASAN [REFERRED TO]
DIRECTOR GENERAL ESI VS. T ABDUL RAZAK [REFERRED TO]
STATE OF RAJASTHAN VS. B K MEENA [REFERRED TO]
ALLAHABAD BANK VS. DEEPAK KUMAR BHOLA [REFERRED TO]
UNION OF INDIA VS. UDAI NARAIN [REFERRED TO]
M PAUL ANTHONY VS. BHARAT GOLD MINES LIMITED [REFERRED TO]
JAYRAJBHAI JAYANTIBHAI PATEL VS. ANILBHAI JAYANTIBHAI PATEL [REFERRED TO]
UNION OF INDIA VS. ASHOK KUMAR AGGARWAL [REFERRED TO]
M/S STANZEN TOYOTETSU INDIA P. LTD. VS. GIRISH V [REFERRED TO]
AJAY KUMAR CHOUDHARY VS. UNION OF INDIA (UOI) AND ORS. [REFERRED TO]