(1.) Heard the learned counsel appearing for the parties as well as the learned Additional Public Prosecutor for the first respondent.
(2.) While passing an interim order dated 06.09.2017, I had observed as follows:
(3.) With the above observations, I had issued the following directions:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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