LAWS(MAD)-2017-11-201

H K KRISHNAMURTHY Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY REPRESENTED BY ITS MEMBER SECRETARY GANDHI IRWIN ROAD

Decided On November 02, 2017
H K Krishnamurthy Appellant
V/S
Chennai Metropolitan Development Authority Represented By Its Member Secretary Gandhi Irwin Road Respondents

JUDGEMENT

(1.) Challenging the fair and final order passed in I.A.No.76 of 2015 in O.S.No.9933 of 2010 on the file of XVIII Additional City Civil Court, Chennai, the 3rd defendant has filed the above appeal.

(2.) The plaintiff filed the suit in O.S.No.9933 of 2010 for the following reliefs:-

(3.) The suit was filed by the plaintiff as early as on 08.12.2008. The defendants filed their written statement and were contesting the suit.