REGENT COMPUTRONICS PVT. LTD.

Kalaichelvan @ Dhanush K. Raja Appellant

V/S

R. Kathiresan Respondents

Referred Judgements :-

NAND LAL MISRA VS. KANHAIYA LAL MISRA [REFERRED TO]
VIJAY KUMAR PRASAD VS. STATE OF BIHAR [REFERRED TO]
STATE OF ORISSA VS. DEBENDRA NATH PADHI [REFERRED TO]
SHABANA BANO VS. IMRAN KHAN [REFERRED TO]
BHABANI PRASAD JENA VS. CONVENOR SECRETARY [REFERRED TO]
GANGA SHARAN VARSHNEY VS. SHAKUNTALA DEVI [REFERRED TO]
DEVAKI VS. CHANDRIKA [REFERRED TO]
DIPANWITA ROY VS. RONOBROTO ROY [REFERRED TO]

JUDGEMENT

(1.) This Criminal Original Petition has been preferred seeking to call for the records relating to the proceedings in M.C. No.15 of 2016 on the file of the Judicial Magistrate Court, Melur (for brevity "the Trial Court") and quash the same.

(2.) The primary issue in this case relates to the paternity of the Tamil film star Dhanush.

(3.) For the sake convenience, the parties will be referred to by their name, referring specially to the petitioners before the Trial Court as "Kathiresan couple".

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KALAICHELVAN @ DHANUSH K. RAJA Vs. R. KATHIRESAN

Referred Judgements :-

JUDGEMENT

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