LAWS(MAD)-2017-5-21

N. SUNDARAM Vs. P. KAMALAMMAL

Decided On May 03, 2017
N. Sundaram Appellant
V/S
P. Kamalammal Respondents

JUDGEMENT

(1.) The unsuccessful plaintiff in O.S.No.13180 of 2010, on the file of the learned Additional District Judge, Fast Track Court No.V, Chennai is the appellant herein.

(2.) For the sake of convenience, the parties are referred to as per their ranking before the trial Court.

(3.) The plaintiff filed a suit in O.S.No.13180 of 2010, before the learned Additional District Judge, Fast Track Court No.V, Chennai, for specific performance.