MINU CHOWDHRI Vs. B. MANAVALAN

JUDGEMENT

(1.) Heard Mr.M.Mohamed Muzammil, learned counsel appearing for the petitioner and Mr.S.Venkatesh, learned counsel appearing for the respondent.

(2.) The above Transfer Civil Miscellaneous Petition has been filed by the petitioner/wife to transfer H.M.O.P.No.94 of 2014 on the file of Sub Court, Theni, to any other Family Court, Chennai, filed by the respondent/husband, for divorce.

(3.) This Court granted an order of interim stay of further proceedings on 15.03.2016 and a copy of the order was served upon the respondent/husband on 29.03.2016 itself. A memo was also filed before the Trial Court on 16.03.2016.