LAWS(MAD)-2017-12-279

S K KOMARASAMY GONDER Vs. SOUNDARI

Decided On December 21, 2017
S K Komarasamy Gonder Appellant
V/S
Soundari Respondents

JUDGEMENT

(1.) Challenge in this second appeal is made to the judgment and Decree dated 16.08.2001 made in A.S.No.48 of 2000 on the file of the Second Additional Subordinate Court, Gobichettipalayam, reversing the Judgment and decree dated 09.08.2000 made in O.S.No.447 of 1996 on the file of the District Munsif Court, Sathyamangalam.

(2.) Parties are referred to as per their rankings in the trial Court.

(3.) Suit for Declaration and Permanent Injunction.