(1.) Suit for partition, declaration and permanent injunction.
(2.) The averments contained in the plaint are briefly stated as follows:
(3.) The averments contained in the written statement filed by the first defendant are briefly stated as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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