REGENT COMPUTRONICS PVT. LTD.

R.M. Nachiappan Appellant

V/S

S. Nachammai Respondents

Referred Judgements :-

JOSEPHINE JEROME V. SANTIAGO [REFERRED TO]
JASWANT KAUR VS. AMRIT KAUR [REFERRED TO]
S SUNDARESA PAI VS. SUMANGALA T PAI [REFERRED TO]
NIRANJAN UMESHCHANDRA JOSHI VS. MRUDULA JYOTI RAO [REFERRED TO]
SAVITHRI VS. KARTHYAYANI AMMA [REFERRED TO]
CORRA VEDACHALAM CHETTY 17 OLD NO 45 STROTTEN MUTHIAH MUDALI STREET MADRAS 600 079 VS. G JANAKIRAMAN [REFERRED TO]

JUDGEMENT

(1.) The petition originally filed for the grant of Letters of Administration has been converted as suit in view of the caveat filed by the defendants herein.

(2.) The brief facts of the plaintiff's case are as follows :

(3.) The brief facts of the defendants' case are as follows :

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R.M. NACHIAPPAN Vs. S. NACHAMMAI

Referred Judgements :-

JUDGEMENT

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