M/S. CADENSWORTH (INDIA) LTD., GUINDY HOUSE, 95, MOUNT ROAD, GUINDY, CHENNAI 600 032 Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE

Referred Judgements :-

BALLIMAL NAVAL KISHORE VS. COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
COMMISSIONER OF INCOME TAX DELHI VS. HI LINE PENS PVT LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INDIAN METAL AND METALLURGICAL CORPORATION [REFERRED TO]
NEW SHORROCK SPINNING AND MANUFACTURING CO LTD VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. AMWAY INDIA ENTERPRISES [REFERRED TO]
SURINDER MADAN VS. ASISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]
THIRU AROORAN SUGARS LTD. VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]