K.VEERAMANI Vs. THE CHAIRMAN TEACHERS RECRUITMENT BOARD

JUDGEMENT

(1.) The Petitioner has filed the instant Writ Petition for issuance of a Writ of Mandamus, directing the respondent to award one mark for the answer attended by the petitioner in Question No.107 (D-Type) (Paper-II) and publish the correct result in so far relates to the petitioner.

(2.) A country with a population of more 1.32 billion people with 29 states and 7 Union Territories and extremely different languages and dialects spoken across every part of this nation makes our country a largest democracy in this world. As Nelson Mandela has remarked, "If you talk to a man in a language he understands, that goes to his head. If you talk to him in his language, that goes to his heart".

(3.) Language has perhaps been bridge between people across towns, cities, states, countries and continents. As civilizations developed, so did languages and our country has the pride of having many languages that have been in existence and practice for several thousands of years together.