(1.) Heard Mrs. Kuyilmozhi, learned counsel appearing for the petitioner and Mr. Venkataramani, learned Additional Advocate General appearing for the respondents.
(2.) The petitioner has approached this Court for seeking the following relief,
(3.) The case of the petitioner is as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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