LAWS(MAD)-2017-2-75

K.ANANDAKRISHNAN Vs. THE DISTRICT COLLECTOR AND ORS.

Decided On February 16, 2017
K.Anandakrishnan Appellant
V/S
The District Collector and Ors. Respondents

JUDGEMENT

(1.) In W.P(MD)No.2677 of 2017, the Petitioner seeks for a direction forbearing the respondents from granting license to any one person for stone quarrying operation in Chinnamalai and Thiruppani Hills in S.No.846 and 865 situated at Kyyankollankondan Village, Rajapalayam Taluk, Virudhunagar District based on his representation, dated 1.2.2017.

(2.) In W.P(MD)No.2678 of 2017, the Petitioner seeks for a direction forbearing the respondents from granting license to any one person for stone quarrying operation in Chettiarpatti Hill situated at Elanthiraikondan Village, Virudhunagar District based on his representation, dated 1.2.2017.

(3.) Mr.C.Selvaraj, learned Special Government Pleader takes notice for the respondents.