G. SURYA KUAMRI Vs. GOVT. OF TAMILNADU

Referred Judgements :-

COAST LINES LTD. VS. HUDIG AND VEDER CHARTERING N.V. [REFERRED TO]
HERRINGTON VS. BRITISH RAILWAYS BOARD [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. NILOFER SIDDIQUI [REFERRED TO]
DWARKADAS MARFATIA AND SONS VS. BOARD OF TRUSTEES OF THE PORT OF BOMBAY [REFERRED TO]
MAHABIR AUTO STORES VS. INDIAN OIL CORPORATION [REFERRED TO]
KUMARI SHRILEKHA VIDYARTHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. AMRITSAR GAS SERVICE [REFERRED TO]
OLYMPUS SUPERSTRUCTURES PVT LIMITED VS. MEENA VIJAY KHETAN [REFERRED TO]
PADMASUNDARA RAO DEAD VS. STATE OF TAMIL NADU [REFERRED TO]
HINDUSTAN PETROLEUM CORPN LTD VS. SUPER HIGHWAY SERVICES [REFERRED TO]
FUERST DAY LAWSON LTD VS. JINDAL EXPORTS LTD [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD VS. M/S JAGANNATH & CO [REFERRED TO]
ARUN DEV UPADHYAYA VS. INTEGRATED SALES SERVICE LTD [REFERRED TO]
MR. V.S. EKAMBARAM VS. SRI KRISHNA TILES AND POTTERIES [REFERRED TO]